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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xiv) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(xiv)"Remote Transmitting Unit (RTU)" means a data transmission unit in digital and sequential mode i.e. to transmit low level analogue/digital signals from transducers, switches, relays etc. connected to it and to transmit received signal to devices connected to it.