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State of Odisha - Section

Section 43 in The Orissa Bhoodan and Gramdan Rules, 1972

43. Maintenance of accounts of gifts.

- As soon as payments are made the Administrative Officer shall note the same in the Register in Form-XX and forward a list of such payments in Form XXII to the District Bhoodan Nivedak concerned for his information and record. Such information shall be preserved by the District Bhoodan Nivedak in a permanent guard file.