Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] NCT Delhi - Subsection Section 162(3) in The New Delhi Municipal Council Act, 1994 (3)The use, rent to be paid for such use, maintenance and testing of meters shall be regulated by orders made by the Council in this behalf.
