Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 101] [Entire Act] Union of India - Subsection Section 101(2) in The Customs Act, 1962 (2)The goods referred to in sub-section (1) are the following:-(a)gold;(b)diamonds;(c)manufactures of gold or diamonds;(d)watches;(e)any other class of goods which the Central Government may, by notification in the Official Gazette, specify.
