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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Children Rules, 1976

(2)The stipendiary Magistrate shall be designated as the senior Magistrate. In the absence of the senior Magistrate if there be more than one honorary Magistrates in the Children's Court the State Government shall declare by notification in the Official Gazette which honorary Magistrate shall Act as the senior Magistrate.