Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 45 in The U.P. Co-operative Societies Employees Service Regulations, 1975

45.

When the pay scale of any post is revised, the existing incumbent of mat post shall be allowed an option to retain his old pay and pay scale or to opt the new pay scale and option once exercised shall be final.