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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(2)The Parishad shall have power to suspend, punish, remove or dismiss the Registrar from office:Provided that any such order of the Parishad shall be subject to appeal to the State Government.