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State of Odisha - Section

Section 13 in Orissa Kerosene Control Order, 1962

13. [ [Inserted by Notification No. 28837-dated 4.11.1965.]

Nothing contained in this Order shall apply to the Oil Companies functioning in Orissa and supplying kerosene oil to Aerodromes and Railways located in Orissa and owned by Government of India and such other institutions situated in Orissa as may be notified from time to time by the State Government in this behalf.]