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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(8)(b) in The M.P. Motor Transport Workers Rules, 1963

(b)Records of dates on which lime washing, colour washing, varnishing or painting, as the case may be, is carried out shall be maintained in a register in Form IV