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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(4) in Punjab State Aid to Industries Act, 1935

(4)"Director" means the Director of Industries, [Haryana] [Substituted by Haryana Adoption of Laws Order 1968.] [and includes any officer authorised by the State Government to perform all or any of the functions of the Director under this Act.] [Added by Punjab Act, 12 of 1959, section 2.]