Supreme Court - Daily Orders
Principal Director Of Audit (Central) ... vs M/S. Golflinks Software Park Pvt. Ltd. ... on 31 August, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.14 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (C) No(s).877-881/2015
PRINCIPAL DIRECTOR OF AUDIT (CENTRAL)
AND ORS. ETC. ETC. Petitioner(s)
VERSUS
M/S. GOLFLINKS SOFTWARE PARK PVT. LTD. ETC. ETC. Respondent(s)
(With appln.(s) for ex-parte stay and office report)
Date : 31/08/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. N.K. Kaul,ASG
Ms. Vimla Sinha,Adv.
Mr. Bhuvan Mishra,Adv.'
for Mr. D.S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice by speed post.
Tag with TP(C)Nos.257-266 of 2014.
Until further orders, there shall be stay of further proceedings in (i) Writ Petition No.4600/2014 (M/s. Golflinks Software Park Pvt. Ltd. vs. Union of India & Ors.); (ii) Writ Petition No.4601/2014 (M/s. Manyata Promoters Pvt. Ltd. vs. Union of India & Ors.) and (iii) Writ Petition No.6160/2014 (M/s. Brigade Enterprises Signature Not Verified Ltd., Bangalore vs. Union of India & Ors.) pending before Digitally signed by Sarita Purohit Date: 2015.09.02 11:35:58 IST Reason: the High Court of Karnataka at Bangalore and (a) Special Civil Application Nos.14928/2014 (M/s. Sadbhav 1 Engineering Ltd. vs. Union of India & Anr., (b) 18173/2014 (M/s. Dev Information Technology Pvt. Ltd. vs. Union of India & Ors.) pending before the High Court of Gujarat at Ahmedabad (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2