Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 0]

Supreme Court - Daily Orders

Principal Director Of Audit (Central) ... vs M/S. Golflinks Software Park Pvt. Ltd. ... on 31 August, 2015

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.14                                    COURT NO.3                       SECTION XVIA

                                    S U P R E M E C O U R T O F               I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition (C) No(s).877-881/2015

     PRINCIPAL DIRECTOR OF AUDIT (CENTRAL)
     AND ORS. ETC. ETC.                                                               Petitioner(s)

                                                             VERSUS

     M/S. GOLFLINKS SOFTWARE PARK PVT. LTD. ETC. ETC. Respondent(s)
     (With appln.(s) for ex-parte stay and office report)

     Date : 31/08/2015 These petitions were called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ANIL R. DAVE
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                      Mr.   N.K. Kaul,ASG
                                            Ms.   Vimla Sinha,Adv.
                                            Mr.   Bhuvan Mishra,Adv.'
                                            for   Mr. D.S. Mahra,Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice by speed post.

Tag with TP(C)Nos.257-266 of 2014.

Until further orders, there shall be stay of further proceedings in (i) Writ Petition No.4600/2014 (M/s. Golflinks Software Park Pvt. Ltd. vs. Union of India & Ors.); (ii) Writ Petition No.4601/2014 (M/s. Manyata Promoters Pvt. Ltd. vs. Union of India & Ors.) and (iii) Writ Petition No.6160/2014 (M/s. Brigade Enterprises Signature Not Verified Ltd., Bangalore vs. Union of India & Ors.) pending before Digitally signed by Sarita Purohit Date: 2015.09.02 11:35:58 IST Reason: the High Court of Karnataka at Bangalore and (a) Special Civil Application Nos.14928/2014 (M/s. Sadbhav 1 Engineering Ltd. vs. Union of India & Anr., (b) 18173/2014 (M/s. Dev Information Technology Pvt. Ltd. vs. Union of India & Ors.) pending before the High Court of Gujarat at Ahmedabad (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2