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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(5)(d) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(d)Utilization Certificate and certification in respect of expenditure of the amount given from the fund shall be sent to the Chief Accounts Officer. Chief Accounts Officer may issue suitable guideline directive in this regard;