Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(2)(i) in The Techno India University, West Bengal, Act, 2012. (i)he shall be responsible for the custody of records, common seal, the funds of the University and such other property of the University;