Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1226 in The Spices Cess Act, 1986

1226.

[20th March, 1986]An Act to provide for imposition of cess on all spices which are exported for the purposes of carrying out measures for the development of export of spices.BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-