[Cites 0, Cited by 0]
[Section 26]
[Entire Act]
Union of India - Subsection
Section 26(7) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016
| S. No. | Personnel/ Staff | Number |
| 1. | Person-in-charge (Superintendent) | 1 |
| 2. | Probation Officer/ Child Welfare Officer/ Case Workers (NGOs)A Child Welfare Officer may be designated asRehabilitation-cum-Placement Officer | 3 |
| 3. | Counselor/ Psychologists/ mental health expert | 2 |
| 4. | House Mother/ House Father | 4 |
| 5. | Educator/ Tutor | 2(Part time) |
| 6. | Medical Officer (Physician) | 1 (on call) |
| 7. | Para-medical staff/ Staff Nurse/ Nursing Orderly | 1 |
| 8. | Store Keeper cum Accountant | 1 |
| 9. | Art & Craft & activity teacher | 1(Part time) |
| 10. | PT Instructor-cum-Yoga trainer | 1(Part time) |
| 11. | Cook | 2 |
| 12. | Helper | 2 |
| 13. | House keeping | 2 |
| 14. | Driver | 1 |
| 15. | Gardener | 1(Part time) |