Supreme Court - Daily Orders
M/S Dlf Universal Ltd Formerly Known As ... vs Kushal K Rana on 27 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
CA 2150/2015
1
ITEM NO.4 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2150/2015
M/S DLF UNIVERSAL LTD FORMERLY KNOWN AS Appellant(s)
DLF COMMERICAL COMPLEXES LTD.
VERSUS
KUSHAL K RANA Respondent(s)
WITH C.A. No. 5858/2015 (XVII)
(With appln.(s) for early hearing)
S.L.P.(C) No.22949/2017 (XVII)
(With appln.(s) for c/delay in filing, c/delay in refiling and
permission to file additional documents)
Date : 27-11-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
Mr. Samar Vijay Singh, AOR
Ms. Ruby Singh Ahuja, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Nakul Gandhi, Adv.
Mrs. Manik Karanjawala, Adv.
M/S. Karanjawala & Co.
Mr. Pallav Pandey, Adv.
Mr. Kshitij Parashar, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s)
Signature Not Verified
Mr. Atul Sharma, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2017.11.27
Satakshi Sood, Adv.
20:31:13 IST
Reason: Mr. M. R. Shamshad, AOR
Mr. Bankey Bihari, AOR
CA 2150/2015
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Mr. Rohit Sharma, Adv.
Mr. Mohit K. Aneja, Adv.
Mr. Kumar Dushyant Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing.
Having heard learned counsel for the parties, let these appeals be listed in the second week of January, 2018, before the appropriate Bench.
The interlocutory application stands disposed of.
(Chetan Kumar) (H.S. Parasher)
Court Master Assistant Registrar