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NCT Delhi - Section

Section 55 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

55. Supply of articles to Government Departments.

- Supply of products shall be made firstly to the Government Departments. secondly, after meeting the requirements of the Government Departments, to the Co-operative stores and after meeting the requirements of the Co-operative stores fully, thirdly, to the open market. In other words, jail industry should not ordinarily compete with the open market industries.