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Supreme Court - Daily Orders

Om Parkash vs Financial Commissioner And Principal ... on 28 September, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.18                               COURT NO.13                   SECTION IVB

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                            CC Nos. 17544-17545/2015

     (Arising out of impugned final judgment and order dated 11/09/2009
     in WP No. 14201/2009 and 14/07/2010 in LPA No. 269/2010 passed by
     the High Court Of Punjab & Haryana At Chandigarh)

     OM PARKASH                                                             Petitioner(s)

                                                     VERSUS

     FINANCIAL COMMISSIONER AND
     PRINCIPAL SECRETARY, HARYANA AND ORS.                                  Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 28/09/2015 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                         Mr. R. C. Kaushik, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petitions are dismissed on the ground of delay.

(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2015.09.30 10:00:53 IST Reason: