Supreme Court - Daily Orders
Om Parkash vs Financial Commissioner And Principal ... on 28 September, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.18 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC Nos. 17544-17545/2015
(Arising out of impugned final judgment and order dated 11/09/2009
in WP No. 14201/2009 and 14/07/2010 in LPA No. 269/2010 passed by
the High Court Of Punjab & Haryana At Chandigarh)
OM PARKASH Petitioner(s)
VERSUS
FINANCIAL COMMISSIONER AND
PRINCIPAL SECRETARY, HARYANA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 28/09/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. R. C. Kaushik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed on the ground of delay.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2015.09.30 10:00:53 IST Reason: