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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(2)(iv) in Telangana Mining Settlements Act, 1956

(iv)the powers and duties of Executive Officer, Medical Officers of Health and Sanitary Inspectors and other officers appointed under section 19 and appeals from their orders;