Karnataka High Court
Dheeraj Acharya Y vs State Of Karnataka on 1 September, 2022
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
1
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 1ST DAY OF SEPTEMBER, 2022
BEFORE
THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION No.7241 OF 2022 (EDN-RES)
BETWEEN:
1. DHEERAJ ACHARYA Y
S/O. YOGESH. S,
AGED ABOUT 23 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
2. PRATHAP J. P.
S/O. PARASHURAM,
AGED ABOUT 28 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
3. AKIB JAVEED
S/O. MOMED SALEEM,
AGED ABOUT 29 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
4. RACHANA. M
D/O. R. MANJUNATH,
AGED ABOUT 33 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
5. SACHIN KUMAR N.S.
S/O. SARANAPPA H.N,
AGED ABOUT 28 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
2
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
6. ANISA. M. A.
D/O. AKBAR M.A.,
AGED ABOUT 22 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
7. KAVYA. K.S.
D/O. SHANKAR,
AGED ABOUT 24 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
8. SAMIULLA
S/O. SAIFULLA,
AGED ABOUT 27 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
9. KISHAN S.R.
S/O. S.L. RAJU,
AGED ABOUT 24 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
10 . VEDAN M.R.
S/O. RAJACHARI. C.R. ,
AGED ABOUT 22 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
11 . DARSHAN. R.C.
S/O. CHIKKAVEERAPPA. R.A.
AGED ABOUT 23 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
3
MANANDAVADI ROAD,
MYSURU-570 008.
12 . CHETHAN. R
S/O. RANGASWAMY. H,
AGED ABOUT 22 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
13 . SACHIN MALI
S/O. DUNDAPPA MALI,
AGED ABOUT 25 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
14 . FATHIMA. K
D/O. KAMANAL SHEKAB,
AGED ABOUT 24 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
15 . ANITA NAGARAL
D/O. MALLIKARJUN,
AGED ABOUT 30 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
16 . SHAMBULING S GANGANNANAVAR
S/O. SHANKARAPPA. B.G.,
AGED ABOUT 29 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
17 . OMKAR
S/O. MOUNAPPA,
AGED ABOUT 26 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING,
MANANDAVADI ROAD,
MYSURU-570 008.
4
18 . MANJUNATH
S/O. MAREPPA,
AGED ABOUT 27 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
19 . RAMYA. K.R.
D/O. RAMA. K,
AGED ABOUT 31 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
20 . ARJUN B. NAIK
S/O. BHARAMA NAIK,
AGED ABOUT 29 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
21 . RAISABEGUM
D/O. NAZIRAHMMAD MULLA,
AGED ABOUT 24 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
22 . CHAITHRA. R
D/O. RAVINDRA. P,
AGED ABOUT 22 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
23 . HARSHITH. R
S/O. RAJAIAH. H.K.
AGED ABOUT 27 YEARS,
STUDENT OF THE NATIONAL INSTITUTE OF
ENGINEERING, MANANDAVADI ROAD,
MYSURU-570 008.
...PETITIONERS
(BY SRI. S. TRIVIKRAM, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF EDUCATION,
5
(HIGHER EDUCATION),
VIDHANA SOUDHA,
BENGALURU-560 001.
2. THE COMMISSIONER
DEPARTMENT OF COLLEGIATE AND TECHNICAL
EDUCATION
TANTRIKA SHIKSHANA BHAVANA,
PALACE ROAD,
BENGALURU-560 001.
3. THE DIRECTOR
DEPARTMENT OF COLLEGIATE AND TECHNICAL
EDUCATION
TANTRIKA SHIKSHANA BHAVANA,
PALACE ROAD,
BENGALURU-560 001.
4. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
'JNANA SANGAMA',
BELAGAVI-590 018,
REPRESENTED BY ITS VICE-CHANCELLOR.
5. KARNATAKA EXAMINATION AUTHORITY
18TH CROSS, MALLESHWARAM,
BENGALURU-560 012.
REPRESENTED BY ITS EXECUTIVE DIRECTOR
6. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
NELSON MANDELA MARG,
VASANT KUNJ, NEW DELHI-110 070,
REPRESENTED BY ITS CHAIRMAN.
7. THE NATIONAL INSTITUTE OF ENGINEERING
MANANDAVADI ROAD,
MYSURU-570 008,
REPRESENTED BY ITS PRINCIPAL.
...RESPONDENTS
(BY SMT. SWETHA KRISHNAPPA, AGA FOR R-1 TO R-3;
SRI. SANTHOSH S. NAGARALE, ADVOCATE FOR R-4;
SRI. N.K. RAMESH, ADVOCATE FOR R-5;
SRI. H.R.SHOWRI., ADVOCATE FOR R-6;
SRI. P. NATARAJU, ADVOCATE FOR R-7)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED COMMUNICATION ISSUED BY THE R-1 DTD:
04.03.2022 FOUND AT ANNX.J AND ETC.
6
THIS W.P. COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:-
ORDER
Learned counsel for the petitioners' files a memo seeking permission to withdraw the petition. The said memo reads as under:
"The undersigned counsel for petitioners respectfully submits that the prayer made in these writ petitions have been addressed by the respondent No.6 vide communication dated 16.08.2022. In view of the prayer being already addressed nothing survives for further consideration in this writ petition and hence seeks the leave of the court to withdraw the same. Hence this memo."
2. The said memo is placed on record.
3. Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE SV