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[Cites 0, Cited by 0] [Section 145] [Entire Act]

Union of India - Subsection

Section 145(13) in The Coal Mines Regulations, 2017

(13)Where a zone is treated with water, the samples shall be collected by a method of "spot sampling" such that a spot-collection of dust is made for every meter of the length sampled, as nearly as possible at regularly spaced intervals along a zigzag path.