Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in The Bihar General Provident Fund Rules, 1948

7.

[Deleted by Memo No. 4967 F., dated 18.5.1983 (w.e.f. 1.4.83)].