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Andhra Pradesh High Court - Amravati

Mms Steel And Power Pvt Ltd vs Union Of India on 26 March, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE: W.P.No.18774 of 2023

                             PROCEEDING SHEET

Sl.No.                                                                 Office
          DATE                          ORDER                          Note
9.       26.03.2024 BKM, J

                         The 2nd respondent filed counter affidavit.

The learned counsel appearing for the 1st respondent seeks time to file counter affidavit.

List on 16.04.2024.

_________ BKM, J PGT