Andhra Pradesh High Court - Amravati
Mms Steel And Power Pvt Ltd vs Union Of India on 26 March, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.18774 of 2023
PROCEEDING SHEET
Sl.No. Office
DATE ORDER Note
9. 26.03.2024 BKM, J
The 2nd respondent filed counter affidavit.
The learned counsel appearing for the 1st respondent seeks time to file counter affidavit.
List on 16.04.2024.
_________ BKM, J PGT