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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)The signals to be provided for controlling the movements of trains on the Bangalore metro railway shall be, -
(a)Cab Signals;
(b)Fixed Signals (where provided);
(c)Hand signals.