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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(1) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(1)If the owner of a protected monument is unable, by reason of minority, or other disability, to act for himself, the person legally competent to act on his behalf may exercise the powers conferred upon an owner by section 5.