Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(p) in The Meghalaya Board of School Education Act, 1973 (p)[ "Regional Shillong MBOSE Office" means the Regional Office of the Board at Shillong.] [Substituted by Meghalaya Act 5 of 2006, Section 3.]
