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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4)(v) in First Statutes of the Jai Narayan Vyas University Jodhpur

(v)Every nomination made and every notice of cancellation given, by a subscriber shall to the extent that it is valid, take effect on the date on which it is received by the Registrar.