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State of Madhya Pradesh - Section

Section 17 in The M.P. Vishesh Sashastra Bal Niyam, 1973

17. Battalion Mechanical Transport Officer.

- The Battalion Mechanical Transport Officer shall be responsible for the maintenance of stock book for the Government vehicles and trailors, stock book of tools and spare parts, a general stock book for petrol, oil and lubricants stock book of condemned stores and log books of vehicles in the prescribed form. He shall be responsible for the custody and safety of all vehicles, stores, tools, petrol, oil and lubricants on charge with the unit the condition, efficiency, and turn out of motor vehicles and personnel, cleanliness and neatness of the garage, store rooms and barracks, the administration, training, efficiency, performance, morale and health of the personnel under his command and for through inspection in the prescribed manner of each motor vehicle and noting the result briefly in the relevant register and the proper maintenance of all vehicles and their repairs. He shall be responsible for the enforcement of all standing orders on the use of Motor Transport. He shall work under the supervision of the Headquarter Company Commander unless the Commandant appoints any other Gazetted Officer to supervise his work.