Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 201] [Entire Act] Union of India - Subsection Section 201(1) in The Companies Act, 2013 (1)Every application made to the Central Government under this Chapter shall be in such form as may be prescribed.
