Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] NCT Delhi - Subsection Section 8(ii) in High Court Of Delhi Rules Governing Patent Suits, 2022 (ii)The Court shall then direct parties to file their list of witnesses including the names of the expert witnesses whose evidence is to be adduced.
