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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(5) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(5)The Cell shall also carry out socio legal survey and researches into the conditions of industrial and agricultural workers and verify how far legislation enacted for their benefit has been implemented and enforced and if not, what are the causes and make recommendations for legal reforms to the Board through the Committee.