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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5) in The Punjab Minerals (Vesting of Rights) Rules, 2003

(5)In case any person so interested resides outside the district, in which such land is situated and has no such agent, the notice under registered cover, shall be sent to him at his last known residence or address.