Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Ladakh - Subsection Section 2(h) in Ladakh Autonomous Hill Development Councils Act, 1997 (h)"elections" means a general election and includes an election to fill a seat or seats in the Council;
