Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 27 April, 2022
Bench: L. Nageswara Rao, B.R. Gavai
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ITEM NO.4 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(Crl.)No(s).10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP No.4084/2015 06-03-2015 in CRLOP No.5073/2015 passed by
the High Court Of Judicature At Madras)
A.G. PERARIVALAN Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU STATE THROUGH
SUPERINTENDENT OF POLICE AND ANR. Respondent(s)
IA No. 101631/2020 - CLARIFICATION/DIRECTION
IA No. 140310/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 73470/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 118421/2017 - SUSPENSION OF SENTENCE)
WITH
SLP(Crl) No. 2363/2021 (II-C)
(FOR ADMISSION and I.R. and IA No.38413/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 27-04-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. K. Paari Vendhan, AOR
For Respondent(s) Mr. Tushar Mehta, Ld. SG
Mr. K.M. Nataraj, Ld ASG
Mr. Ashok Panigrahi, Adv.
Ms. Rekha Pandey, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. T.A Khan, Adv.
Signature Not Verified
Ms. Kirti Dua, Adv.
Digitally signed by
Ms. Sudarshna K, Adv.
BALA PARVATHI
Date: 2022.04.27
17:46:57 IST
Mr. Arvind Kumar Sharma, AOR
Reason:
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. V. Krishnamurthy, Sr. Adv./AAG.
Dr. Joseph Aristotle S., AoR..
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Mr. Eklavya Dwivedi, Adv.
Ms. Nupur Sharma, Adv.
Mr. Shobhit Dwivedi, Adv.
Mr. Sanjeev Kumar Mahara, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Ananda Selvam, Adv.
Mr. S. Muthukrishnan, Adv.
Mr. Thirumurugar, Adv.
Mr. S. Muttu, Adv.
Mr. P. Soma Sundaram, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 04.05.2022 as 1st Item. Additional documents, if any, be filed by 02.05.2022.
(B.Parvathi) (Anand Prakash) Court Master Court Master