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Supreme Court - Daily Orders

A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 27 April, 2022

Bench: L. Nageswara Rao, B.R. Gavai

                                                 1

     ITEM NO.4                          COURT NO.5                 SECTION II-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal(Crl.)No(s).10039-10040/2016

     (Arising out of impugned final judgment and order dated 06-03-2015
     in CRLOP No.4084/2015 06-03-2015 in CRLOP No.5073/2015 passed by
     the High Court Of Judicature At Madras)

     A.G. PERARIVALAN                                                Petitioner(s)

                                                VERSUS

     THE STATE OF TAMIL NADU STATE THROUGH
     SUPERINTENDENT OF POLICE AND ANR.                              Respondent(s)

     IA No. 101631/2020 - CLARIFICATION/DIRECTION
      IA No. 140310/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 73470/2017 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 118421/2017 - SUSPENSION OF SENTENCE)

     WITH
     SLP(Crl) No. 2363/2021 (II-C)
     (FOR ADMISSION and I.R. and IA No.38413/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 27-04-2022 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)              Mr. K. Paari Vendhan, AOR


     For Respondent(s)              Mr. Tushar Mehta, Ld. SG
                                    Mr. K.M. Nataraj, Ld ASG
                                    Mr. Ashok Panigrahi, Adv.
                                    Ms. Rekha Pandey, Adv.
                                    Ms. Vanshaja Shukla, Adv.
                                    Mr. T.A Khan, Adv.
Signature Not Verified
                                    Ms. Kirti Dua, Adv.
Digitally signed by
                                    Ms. Sudarshna K, Adv.
BALA PARVATHI
Date: 2022.04.27
17:46:57 IST
                                   Mr. Arvind Kumar Sharma, AOR
Reason:


                                   Mr. Rakesh Dwivedi, Sr. Adv.
                                   Mr. V. Krishnamurthy, Sr. Adv./AAG.
                                   Dr. Joseph Aristotle S., AoR..
                              2

               Mr.   Eklavya Dwivedi, Adv.
               Ms.   Nupur Sharma, Adv.
               Mr.   Shobhit Dwivedi, Adv.
               Mr.   Sanjeev Kumar Mahara, Adv.

               Mr. B. V. Balaram Das, AOR

               Mr.   Ananda Selvam, Adv.
               Mr.   S. Muthukrishnan, Adv.
               Mr.   Thirumurugar, Adv.
               Mr.   S. Muttu, Adv.
               Mr.   P. Soma Sundaram, AOR


     UPON hearing the counsel the Court made the following
                        O R D E R

List on 04.05.2022 as 1st Item. Additional documents, if any, be filed by 02.05.2022.

(B.Parvathi) (Anand Prakash) Court Master Court Master