Calcutta High Court (Appellete Side)
Shri Shishir Kumar Dutta vs Union Of India & Ors on 6 September, 2017
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
06.09.2017
Item No.120
ad
W.P.C.T 290 of 2016
With
C.A.N 3500 of 2017
Shri Shishir Kumar Dutta
Vs.
Union of India & Ors.
Mr. K.K Maiti,
Mr. Tapan Bhanja
.... For the petitioner
Mr. B.S Sinha Roy ... For the respondents
Affidavit-in-opposition to be filed within four weeks from today and reply to be filed within two weeks thereafter. List the matter after six weeks.
(Nishita Mhatre, J.) (Tapabrata Chakraborty, J.)