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Calcutta High Court (Appellete Side)

Shri Shishir Kumar Dutta vs Union Of India & Ors on 6 September, 2017

Author: Nishita Mhatre

Bench: Nishita Mhatre

                                         1


    06.09.2017
   Item No.120
        ad
                               W.P.C.T 290 of 2016
                                      With
                               C.A.N 3500 of 2017

                            Shri Shishir Kumar Dutta
                                       Vs.
                              Union of India & Ors.


Mr. K.K Maiti,
Mr. Tapan Bhanja
                    ....     For the petitioner

Mr. B.S Sinha Roy        ... For the respondents

Affidavit-in-opposition to be filed within four weeks from today and reply to be filed within two weeks thereafter. List the matter after six weeks.

(Nishita Mhatre, J.) (Tapabrata Chakraborty, J.)