Bombay High Court
The Executive Engineer, Nandur ... vs Lahanu Sakharam Datir And Others on 4 March, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
...
AGPs for Respondent/s-State : Mr. S. N. Morampalle, Mr. V. V.
Jahagirdar, Mr. N. D. Raje, respectively.
...
CORAM : SHAILESH P. BRAHME, J.
DATE : MARCH 04, 2026 PER COURT :-
1. Due to paucity of time, the matters could not reach.
2. Interim relief, if any, to continue till the next date.
Matters Next date 101 APEAL FROM ORDER NO. 80 OF 2025 102 APEAL FROM ORDER NO. 81 OF 2025 103 APEAL FROM ORDER NO. 7 OF 2026 104 CRA NO. 190 OF 2017 25.03.2026 105 CRA NO. 197 OF 2018 106 CRA NO. 136 OF 2023 107 CRA NO. 260 OF 2025 108 WRIT PETITION NO. 9812 OF 2017 109 FIRST APPEAL NO. 2305 OF 2023 110 FIRST APPEAL NO. 375 OF 2025 27.03.2026 111 FIRST APPEAL NO. 818 OF 2025 112 FIRST APPEAL NO. 2717 OF 2025 113 FIRST APPEAL NO. 24 OF 2026 114 FIRST APPEAL NO. 26 OF 2026 115 FIRST APPEAL NO. 528 OF 2026 116 CROSS APPEAL NO. 2 OF 2024 IN FA/1493/2022 117 APEAL FROM ORDER NO. 17 OF 2023 118 APEAL FROM ORDER NO. 28 OF 2024 119 CIVIL APPLICATION NO. 1252 OF 2017 IN AO/104/2009 121 CIVIL APPLICATION NO. 13656 OF 2025 IN RAST/35878/2025 122 CRA NO. 138 OF 2023 123 CRA NO. 139 OF 2023 124 CRA NO. 111 OF 2025 30.03.2026 125 CRA NO. 171 OF 2025 126 FIRST APPEAL NO. 1648 OF 2025 127 CIVIL APPLICATION NO. 8706 OF 2022 IN FA/1720/2025 128 CIVIL APPLICATION NO. 3990 OF 2023 IN FAST/6082/2023 129 CIVIL APPLICATION NO. 3997 OF 2023 IN FAST/6076/2023 130 CIVIL APPLICATION NO. 3998 OF 2023 IN FAST/6078/2023 134 CIVIL APPLICATION NO. 7944 OF 2025 IN FAST/19770/2025 138 CIVIL APPLICATION NO. 9188 OF 2025 IN FAST/23178/2025 139 CIVIL APPLICATION NO. 10348 OF 2025 IN FAST/26161/2025 140 CIVIL APPLICATION NO. 10710 OF 2025 IN FAST/23558/2025 141 CIVIL APPLICATION NO. 10715 OF 2025 IN FAST/23012/2025 142 CIVIL APPLICATION NO. 10716 OF 2025 IN FAST/23348/2025 143 CIVIL APPLICATION NO. 10718 OF 2025 IN FAST/23356/2025 144 CIVIL APPLICATION NO. 10723 OF 2025 IN FAST/22992/2025 145 CIVIL APPLICATION NO. 10725 OF 2025 IN FAST/22995/2025 146 CIVIL APPLICATION NO. 10727 OF 2025 IN FAST/22998/2025 147 CIVIL APPLICATION NO. 10731 OF 2025 IN FAST/23005/2025 148 CIVIL APPLICATION NO. 10732 OF 2025 IN FAST/23351/2025 149 CIVIL APPLICATION NO. 10735 OF 2025 IN FAST/22989/2025 150 CIVIL APPLICATION NO. 10736 OF 2025 IN FAST/23362/2025 151 CIVIL APPLICATION NO. 10741 OF 2025 30.03.2026 IN FAST/23001/2025 152 CIVIL APPLICATION NO. 10799 OF 2025 IN FAST/26397/2025 153 CIVIL APPLICATION NO. 10801 OF 2025 IN FAST/26394/2025 154 CIVIL APPLICATION NO. 10803 OF 2025 IN FAST/23359/2025 155 CIVIL APPLICATION NO. 12360 OF 2025 IN FAST/32520/2025 156 CIVIL APPLICATION NO. 13548 OF 2025 IN FA/2229/2021 157 CIVIL APPLICATION NO. 13734 OF 2025 IN FA/80/2026 158 CIVIL APPLICATION NO. 1359 OF 2026 IN FAST/5237/2022 159 CIVIL APPLICATION NO. 1552 OF 2026 IN FAST/3276/2026 160 CIVIL APPLICATION NO. 1554 OF 2026 IN FAST/3284/2026 161 CIVIL APPLICATION NO. 1579 OF 2026 IN FAST/3280/2026 162 CIVIL APPLICATION NO. 1706 OF 2026 IN FAST/1869/2022 165 FIRST APPEAL NO. 3199 OF 2025 (SHAILESH P. BRAHME, J.) umesh/-