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State of Tamilnadu - Section

Section 14 in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

14. Savings.—

The provisions of this Act shall be in addition to, and not in derogation, of any other law for the time being in force, and nothing contained herein shall exempt any person from any proceeding by way of investigation or otherwise which might, apart from this Act, be instituted against him.