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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(1)The member nominated by the University under statute 19 shall hold office for a period of three years. Any change in the Governing Body of the college shall be reported to the University immediately.