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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Greater Bengaluru City Corporation -

Section 3(9) in Bangalore Mahanagara Palike Building Bye-laws 2003

(9)Foundation certificate – Foundation certificate which certifies the fitness of foundation to bear the additional building load in respect of old buildings above which new floors are proposed to be added which is issued by a Registered Architect / Engineer / Supervisor specified in Schedule IV of these bye-laws.