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Patna High Court - Orders

Neelam Kumari vs Shree Prashant Kumar on 12 April, 2010

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     C.R. No.346 of 2010
                                      NEELAM KUMARI
                                              Versus
                               SHREE PRASHANT KUMAR
                     For the Petitioner: M/s Madan Mohan Prasad and
                                                Manindra Kumar, Advocates.
                                            -----------

2   12.04.2010

Heard learned counsel for the petitioner on the point of maintainability.

Put up this case under the heading "for orders"

on 26.04.2010.
       SC                               ( Dr. Ravi Ranjan, J.)