Patna High Court - Orders
Neelam Kumari vs Shree Prashant Kumar on 12 April, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.R. No.346 of 2010
NEELAM KUMARI
Versus
SHREE PRASHANT KUMAR
For the Petitioner: M/s Madan Mohan Prasad and
Manindra Kumar, Advocates.
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2 12.04.2010Heard learned counsel for the petitioner on the point of maintainability.
Put up this case under the heading "for orders"
on 26.04.2010.
SC ( Dr. Ravi Ranjan, J.)