Section 254(1)(f) in The Gujarat Provincial Municipal Corporations Act, 1949

[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

(f)to carry out any work in a building involving-

(i)the construction or re-construction of a roof,

(ii)the conversion of a roof into a terrace,

(iii)the conversion of a terrace into a roof, or

(iv)the construction of a lift shaft,

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