Supreme Court - Daily Orders
Fiitjee Limited vs Brahmos Aerospace Pvt. Ltd. on 11 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.23 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28793-
28794/2017
(Arising out of impugned final judgment and order dated 04-05-2017
in FAOOS No. 77/2017 17-10-2017 in FAOOS No. 77/2017 passed by the
High Court Of Delhi At New Delhi)
FIITJEE LIMITED & ANR. Petitioner(s)
VERSUS
BRAHMOS AEROSPACE PVT. LTD. Respondent(s)
Date : 11-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Gagan Gupta, AOR
For Respondent(s) Mr. Roopansh Purohit, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench in which one of us (Hon’ble Mr. Justice S. Ravindra Bhat) is not a member.
(HARSHITA UPPAL) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Harshita Uppal
Date: 2023.07.12
16:57:27 IST
Reason: