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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(3) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(3)On expiration of the period of supersession specified in the notification, issued under sub-section (1), Government may-
(a)extend the period of supersession for such further period as it may consider necessary; or
(b)re-constitute the Council in the manner prescribed.