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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(34) in The Punjab Public Service Commission (Additional Functions) Act, 1955

(34)"Pepsu" shall mean Patiala and East Punjab States Union; [as it existed immediately before the 1st November, 1956] [Certain words added at the end by the Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.]