Section 55 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
55.
The school year in Anglo-Indian School shall be from June to May. The school year for fee purposes shall be divided into two terms (i.e.) "June to December and January to May". The fee rules shall state clearly the dates on which fees become due, the periods for which they are due and the penalties for late payment. Fees shall be prescribed for the term and may be payable in a lump sum or by instalments at the option of the Manager.If a pupil either joins or leaves a school during a term, he shall have no right to claim a remission of any portion of the term fee, but the management may return or remit such portion as may be considered equitable, subject to the approval of the Inspector of Anglo-Indian Schools.
