Section 9 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
9. Total service to be counted.
- [Sections 154 and 180(2)(zzd)]. - In fixing inter se seniority under rule 7, the total continuous service in the equated service or on the equated post in the Directorate or the Board, as the case may be, whether in substantive, temporary or officiating capacity, shall be taken in account and service on probation shall be counted, if the period of probation has been completed satisfactorily :Provided that service rendered on adhoc basis or purely on provisional basis shall not be taken into account in fixing Inter se seniority.
