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[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(a) in Police Regulations, Bengal , 1943

(a)A centralised qualifying examination for the selection of candidates to fill vacancies in the rank of Sub-Inspector will be held at Calcutta and elsewhere as necessary by the Central Recruitment Board in the first week of September. Paper Setter-cum-Head Examiner and other Examiners will be appointed by the Inspector-General.