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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 14(1)(m) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(m)subject to clause (j), is so disqualified by or under any law for the time being in force for the purposes of election to the House of the People; or