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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(3) in Gujarat Elementary Education Rules, 2010

(3)Except as otherwise provided in the Act and rules thereunder, the decision on any proposition so circulated shall be in accordance, with the majority of votes of the members who vote upon it, unless a special meeting is convened to consider the proposition under sub-rule (1) of rule 41.