Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act] State of Manipur - Subsection Section 91(1)(e) in The Manipur Co-operative Societies Act, 1976 (e)any other society, or the liquidator of such a society.